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M/S. Sethia Brothers vs Smt. Soma Kumar
2024 Latest Caselaw 2862 Cal/2

Citation : 2024 Latest Caselaw 2862 Cal/2
Judgement Date : 6 September, 2024

Calcutta High Court

M/S. Sethia Brothers vs Smt. Soma Kumar on 6 September, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 21

                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE
                               CS/72/2024 [OLD NO.
                                  CS/149/2018]
                              M/S. SETHIA BROTHERS
                                       VS
                                SMT. SOMA KUMAR


BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR

Date:6th September, 2024.

APPEARANCE:

Mr. Anuj Singh,Adv. Mr. Aman Agarwal,Adv. Mr. Rupal Singh,Adv. Mr. Ashok Kr. Singh,Adv.

...for plaintiff.

The Court:-Argument is concluded. Reserved for judgment.

(SUGATO MAJUMDAR, J.) s.chandra

 
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