Sudershan Prasad Bagaria And Anr vs Harshvardhan Khemka And Ors
2024 Latest Caselaw 2853 Cal/2

Calcutta High Court

Sudershan Prasad Bagaria And Anr vs Harshvardhan Khemka And Ors on 5 September, 2024

OD-55 wt. 56
                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                             CS-COM/384/2024
                           [Old No. CS/130/2022]
                 IA No. GA/1/2022, GA/2/2022, GA/3/2022

                 SUDERSHAN PRASAD BAGARIA AND ANR.
                               -VS-
                   HARSHVARDHAN KHEMKA AND ORS.

                                     Wt.

                                RVWO/31/2024
                        IA No. GA/1/2024, GA/2/2024

                   HARSHVARDHAN KHEMKA AND ORS.
                               -VS-
                 SUDERSHAN PRASAD BAGARIA AND ANR.



BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: September 5, 2024.

                                                                       Appearance:
                                                       Mr. Abhrajit Mitra, Sr. Adv.
                                                      Mr. Jishnu Chowdhury, Adv.
                                                 Mr. Satadeep Bhattacharyya, Adv.
                                                           Ms. Shruti Swaika, Adv.
                                                           Ms. Yukti Agarwal, Adv.
                                                                ...for the plaintiffs

                                                         Mr. Jishnu Saha, Sr. Adv.
                                                            Mr. Amit Kr. Nag, Adv.
                                                         Mr. Partha Banerjee, Adv.
                                                               ...for the defendants

          The Court : Mr. Abhrajit Mitra, learned Senior Advocate, is

appearing for the plaintiffs.

          Mr. Jishnu Saha, learned Senior Advocate, is appearing for the

defendants.
                                       2


         Learned counsel for the plaintiffs/respondents has concluded his

argument and during his argument, he has cited one judgment against

which the learned counsel for the defendants/petitioners intends to give

reply.

In view of the above, the parties are directed to file written notes of

arguments on the next date fixed.

List the matter on 13th September, 2024 at 1:00 pm.

(KRISHNA RAO)

RS