Ashok Kumar Jana @ Ashok Jana vs Unknown
2024 Latest Caselaw 5148 Cal

Calcutta High Court (Appellete Side)

Ashok Kumar Jana @ Ashok Jana vs Unknown on 4 October, 2024

Author: Tirthankar Ghosh

Bench: Tirthankar Ghosh

04.10.2024 Serial no. 11 CT.-35 [G.S.D]

CRA 108 of 2019

In the matter of : Ashok Kumar Jana @ Ashok Jana ... ... appellant Mr. Navanil De Mr. Rajeshwar Chakraborty Mr. Srinjan Ghosh Mr. Subhrajit Dey Ms. Monami Mukherjee Mr. Shoumalya Mazumder

... for the appellant Mr. Debasish Roy, ld. PP Ms. Sreyashee Biswas Mr. Santanu Talukdar

... for the State

Hearing sands Concluded.

Judgment stands Reserved.

Parties to act on a server copy of this order duly

collected from the official website of the Hon'ble High Court,

Calcutta.

(Tirthankar Ghosh, J.)