Ava Biswas vs Unknown
2024 Latest Caselaw 5117 Cal

Calcutta High Court (Appellete Side)

Ava Biswas vs Unknown on 3 October, 2024

Author: Tirthankar Ghosh

Bench: Tirthankar Ghosh

03.10.2024
Serial no. 16
  CT.-35
  [G.S.D]



                                   CRA 348 of 2019


                In the matter of : Ava Biswas
                                                              ... ... appellant
                           Mr. Pradip Kumar Roy
                           Mr. T. R. Choudhury
                                                            ... for the appellant
                           Mr. Amajit De
                                              ... for the opposite party no.2
                           Mr. Prasun Kumar Dutta
                           Mr. Anindya Sundar Chatterjee
                                                           ... for the State



                           Written Notes of Argument submitted both by the

                 learned     advocates     for   the   appellant   as   well      as   the

                 respondent/o.p. no.2 be kept with the record.

Hearing stands Concluded.

Judgment stands Reserved.

Parties to act on a server copy of this order duly

collected from the official website of the Hon'ble High Court,

Calcutta.

(Tirthankar Ghosh, J.)