Mintech Global Private Limited vs Kesoram Industries Limited - ...
2024 Latest Caselaw 3103 Cal/2

Calcutta High Court

Mintech Global Private Limited vs Kesoram Industries Limited - ... on 5 October, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OCD-17 to 20

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                                EC/335/2023
                           IA NO: GA-COM/2/2024

                     MINTECH GLOBAL PRIVATE LIMITED
                                   VS
               KESORAM INDUSTRIES LIMITED - CEMENTDIVISION

                                      With

                              AP-COM/334/2024

                       KESORAM INDUSTRIES LIMITED
                                  VS
                     MINTECH GLOBAL PRIVATE LIMITED

                                      With

                              AP-COM/335/2024

                     MINTECH GLOBAL PRIVATE LIMITED
                                   VS
               KESORAM INDUSTRIES LIMITED -CEMENT DIVISION

                                      With

                              AP-COM/563/2024

                       KESORAM INDUSTRIES LIMITED
                                  VS
                     MINTECH GLOBAL PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date : 5th October , 2024

Appearance:

Mr. Sirsanya Bandopahyaya, Adv.

Mr. Avishek Guha, Adv. Mr. Rahul Kr. Singh, Adv. Mr. Subhajit Das, Adv. ...for the claimant/award-holder

Mr. S. N. Mookherjee, Sr. Adv.

Mr. Mainak Bose, Adv.

Mr. Arvind Jhunjhunwala, Adv.

Mr. Debjyoti Saha, Adv. Mr. Anirud Goyal, Adv. Mr. S. J. Moojherjee, Adv. ...for the award-debtor/ Kesoram Indusries Limited.

The Court:- Hearing is concluded. Judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

S.Bag