Indusind Bank Limited vs Dilip Choudhury And Anr
2024 Latest Caselaw 2012 Cal/2

Calcutta High Court

Indusind Bank Limited vs Dilip Choudhury And Anr on 22 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-8

                       IN THE HIGH COURT AT CALCUTTA
                          Special Jurisdiction (Contempt)
                                  ORIGINAL SIDE

                                  CC/119/2023

                             INDUSIND BANK LIMITED
                                      VS
                           DILIP CHOUDHURY AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd May, 2024.

Appearance:

Mr. Souri Ghosal, Adv.

Mr. Pratip Mukhrjee, Adv. Mr. S. R. Ganguly, Adv.

Ms. S. Ghosh, Adv.

Ms. I. Majumdar, Adv.

The Court: At the instance of the parties, let this matter appear in the

monthly list of June, 2024.

In the meantime, the judgment-debtors are directed to act in terms of the

earlier orders of Court.

(RAVI KRISHAN KAPUR, J.)

S.Bag