Tata Capital Financial Services ... vs Macro Minds Group
2024 Latest Caselaw 2003 Cal/2

Calcutta High Court

Tata Capital Financial Services ... vs Macro Minds Group on 22 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OC-34
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE
                            [COMMERCIAL DIVISION]

                                    EC/472/2022

                   TATA CAPITAL FINANCIAL SERVICES LIMITED
                                     VS
                             MACRO MINDS GROUP

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd May, 2024 Appearance:

Mrs. Sonal Agarwal, Adv.

Mr. A. Mazumder, Adv.

The Court: Affidavit of Service filed by the award holder be kept with the

records.

Despite service, the judgment debtors remain unrepresented.

In such circumstances, there shall be an order in terms of prayer (a) of the

Tabular Statement.

Let this matter appear in the monthly list of July, 2024.

(RAVI KRISHAN KAPUR, J.) SK.