Messrs. S.N. Engineers And Suppliers vs Messrs. A.J. Forging Private Ltd. And ...
2024 Latest Caselaw 1999 Cal/2

Calcutta High Court

Messrs. S.N. Engineers And Suppliers vs Messrs. A.J. Forging Private Ltd. And ... on 22 May, 2024

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OD-12

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                   EC/44/2020
                             IN THE MATTER OF:

                MESSRS. S.N. ENGINEERS AND SUPPLIERS
                                  VS
              MESSRS. A.J. FORGING PRIVATE LTD. AND ANR.

BEFORE:

The Hon'ble JUSTICE APURBA SINHA RAY

Date : 22nd May, 2024

Appearance:

Mr. Rishad Medora, Adv.

Mr. Meghajit Mukherjee, Adv. Ms. Brinda Sengupta, Adv.

For petitioner Mr. Sailesh Mishra,Adv.

For judgment debtor no.2

The Court : The learned counsel for the decree holder has again

sought for an accommodation. However, he undertakes that affidavit-in-

reply against the affidavit filed by the judgment debtor no.2 be filed by

24th May, 2024.

List the matter on 17th June, 2024.

(APURBA SINHA RAY, J.)

sb/