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Zenith Credit Corporation vs Satyaban Basak And Anr
2024 Latest Caselaw 1998 Cal/2

Citation : 2024 Latest Caselaw 1998 Cal/2
Judgement Date : 22 May, 2024

Calcutta High Court

Zenith Credit Corporation vs Satyaban Basak And Anr on 22 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-57
                                ORDER SHEET

                                 EC/279/2019

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                        ZENITH CREDIT CORPORATION
                                    VS
                         SATYABAN BASAK AND ANR.


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd May, 2024.

Appearance:

Mr. Joydeep Roy, Adv.

...for the decree-holder

Ms. Reshmi Mukherjee, Adv.

Mr. Ashok Halder, Adv.

...for award-debtor no.2

The Court: It is submitted on behalf of the award-holder that in terms of

the order passed by the Hon'ble Division Bench, an Affidavit of Assets has been

filed in the Department by the judgment-debtor no.2.

In such circumstances, let this matter appear under the heading "For

Examination of Judgment-Debtors" on 13 th June, 2024.

The judgment-debtor is directed to be present for examination on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

R.Bhar/bp

 
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