Asl West Enclave Private Limited vs Kolkata Municipal Corporation & Ors
2024 Latest Caselaw 1995 Cal/2

Calcutta High Court

Asl West Enclave Private Limited vs Kolkata Municipal Corporation & Ors on 22 May, 2024

Author: Arijit Banerjee

Bench: Arijit Banerjee

                                                                         OD-2
                      IN THE HIGH COURT AT CALCUTTA
                       CIVIL APPELLATE JURISDICTION
                               ORIGINAL SIDE

                               APO/3/2020
                                  WITH
                              WPO/146/2010

                     ASL WEST ENCLAVE PRIVATE LIMITED
                                    VS
                   KOLKATA MUNICIPAL CORPORATION & ORS.

      BEFORE:
      The Hon'ble JUSTICE ARIJIT BANERJEE

The Hon'ble JUSTICE APURBA SINHA RAY Date : 22ND May, 2024 Appearance:

Mr. Mainak Bose, Advocate, Mr. Rishabh Karnani, Advocate Ms. Sweta Gandhi Murgai, Advocate ...for appellant

Mr. Alak Kumar Ghosh, Advocate Mr. Biswajit Mukherjee, Advocate Mr.Gopal Chandra Das, Advocate ....for KMC

THE COURT: Hearing is concluded. Judgment is

reserved.

(ARIJIT BANERJEE, J)

(APURBA SINHA RAY, J.) dg/