Basant Kumar Singh vs Indusind Bank Limited & Ors
2024 Latest Caselaw 1810 Cal/2

Calcutta High Court

Basant Kumar Singh vs Indusind Bank Limited & Ors on 14 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-18-21

                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE

                         IA NO. GA/1/2023
                          In AP/557/2017

                      BASANT KUMAR SINGH
                              Vs
                  INDUSIND BANK LIMITED & ORS.

                          IA NO. GA/2/2023
                           In AP/557/2017

                      BASANT KUMAR SINGH
                              Vs
                  INDUSIND BANK LIMITED & ORS.

                          IA NO. GA/1/2023
                           In AP/558/2017

                      BASANT KUMAR SINGH
                              Vs
                  INDUSIND BANK LIMITED & ORS.

                          IA NO. GA/2/2023
                           In AP/558/2017

                      BASANT KUMAR SINGH
                              Vs
                  INDUSIND BANK LIMITED & ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th May, 2024.

Appearance:

Mr. Subhankar Chakraborty, Adv.

Ms. Ruchira Manna, Adv.

Mr. Santul Haque, Adv.

Mr. A. Gupta, Adv.

Mr. Kanak Kiran bandyopadhyay, Adv.

Ms. C. Ghosh, Adv.

The Court: Affidavit of Assets filed on behalf of the judgment-debtor no. 1

be kept with the records.

A copy of the same is served on the award-holder.

Let these matters appear in the monthly list of July, 2024 under the

heading "For Examination of the Judgment-Debtors".

(RAVI KRISHAN KAPUR, J.)

S.Bag