Aninda Saha And Anr vs Amal Saha And Ors
2024 Latest Caselaw 1800 Cal/2

Calcutta High Court

Aninda Saha And Anr vs Amal Saha And Ors on 14 May, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-21
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                  CS/80/1996
                     IA NO: GA/5/1997(Old No:GA/2506/1997),
                        GA/7/1999 (Old No: GA/2319/1999)

                              ANINDA SAHA AND ANR.
                                       VS
                               AMAL SAHA AND ORS

   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 14th May, 2024.

Appearance:

Mr. Arik Banerjee, Adv. Mr. Ayan Dutta, Adv.

Mr. Rajib Mullick, Adv. Ms. Shreyashi Maity, Adv.

...for the plaintiff

Ms. Sohini Bhattacharya, Adv. Ms. Ruchita Sharma, Adv. ...for the defendant no. 1

Mr. Rupak Ghosh, Adv.

Mr. Jayanta Sengupta, Adv.

Mr. Arnab Dutt, Adv.

Ms. Labani Dey, Adv.

Mr. K. R. Ahmed, Adv.

...for the defendant nos. 5(a) to 5(f)

The Court:- Issues are framed and the Learned Counsel submitted that

the suit may be reserved for judgment.

Accordingly, the suit is reserved for passing judgment.

(SUGATO MAJUMDAR, J.)

T.O. AR(CR)