Maan Steel And Power Limited And Anr vs Indian Bank
2024 Latest Caselaw 1788 Cal/2

Calcutta High Court

Maan Steel And Power Limited And Anr vs Indian Bank on 13 May, 2024

OD -8

                                 ORDER SHEET

                                WPO/2585/2022
                     IN THE HIGH COURT AT CALCUTTA
                    CONSTITUTIONAL WRIT JURISDICTION
                              ORIGINAL SIDE

                MAAN STEEL AND POWER LIMITED AND ANR
                                  VS
                             INDIAN BANK

  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY
  Date: 13th May, 2024.

                                                             Appearance:
                                                    Mr. Amitabh Ray, Adv.
                                                Mr. Rishabh Karnani, Adv.
                                                       ...For the Petitioner



        The Court: Arguments by the learned advocates representing the

respective parties are concluded. Today matter was fixed for filing written

notes of argument. On behalf of the respondent Bank, no one is appearing

when the matter is called on.

Let this matter be reserved for judgment. However, the respondent

Bank may file written notes of argument within a short period of time from

date.

(RAI CHATTOPADHYAY, J.)

TR/