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M/S. Eastern Coalfield Ltd vs Md. Allaudin & Ors
2024 Latest Caselaw 1739 Cal/2

Citation : 2024 Latest Caselaw 1739 Cal/2
Judgement Date : 10 May, 2024

Calcutta High Court

M/S. Eastern Coalfield Ltd vs Md. Allaudin & Ors on 10 May, 2024

Author: Rajarshi Bharadwaj

Bench: Rajarshi Bharadwaj

      ORDER                                                        O-1
                    IN THE HIGH COURT AT CALCUTTA
                     CIVIL APPELLATE JURISDICTION
                             ORIGINAL SIDE

                             APO/139/2010
                                 WITH
                            WPO/1532/2008
                 IA NO: GA/1/2010 (Old No:GA/1822/2010)
                     M/S. EASTERN COALFIELD LTD.
                                   VS
                          MD. ALLAUDIN & ORS.


BEFORE :
THE HON'BLE JUSTICE SURYA PRAKASH KESARWANI

AND THE HON'BLE JUSTICE RAJARSHI BHARADWAJ Date : 10th May 2024.

Appearance:

Mr. Bijoy Kumar, Advocate ... for the appellant.

The appeal be de-listed as it has already been decided by judgment and

order dated 17th September 2010.

(SURYA PRAKASH KESARWANI, J.)

(RAJARSHI BHARADWAJ, J.) S. Kumar

 
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