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Apcotex Industries Ltd vs Unisol Corporation
2024 Latest Caselaw 1702 Cal/2

Citation : 2024 Latest Caselaw 1702 Cal/2
Judgement Date : 7 May, 2024

Calcutta High Court

Apcotex Industries Ltd vs Unisol Corporation on 7 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

ODC-27
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE
                          [Commercial Division]


                              EC-COM/44/2024
                     IA NO: GA/3/2023, GA-COM/6/2024

                          APCOTEX INDUSTRIES LTD
                                    VS
                            UNISOL CORPORATION


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th May, 2024.

Appearance:

Mr. Shuvasish Sengupta, Adv.

Mr. Balarko Sen, Adv.

Mr. S. Choudhury, Adv.

The Court: For personal reasons an adjournment is sought for on behalf of

the Receiver.

The judgment debtor remains unrepresented.

The award holder is present.

Let this matter appear in the monthly list of July, 2024.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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