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Kotak Mahindra Bank Limited vs Mr. Asit Debnath And Anr
2024 Latest Caselaw 1700 Cal/2

Citation : 2024 Latest Caselaw 1700 Cal/2
Judgement Date : 7 May, 2024

Calcutta High Court

Kotak Mahindra Bank Limited vs Mr. Asit Debnath And Anr on 7 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-24
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE



                               EC/440/2011

                     KOTAK MAHINDRA BANK LIMITED
                                  VS
                      MR. ASIT DEBNATH AND ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th May, 2024.

Appearance:

Ms. Shrayashee Das, Adv. Mr. Himanshu Bhawsinghka, Adv. Mr. Rohan Kumar Thakur, Adv.

...for award holder.

Mr. Aritra Shankar Ray, Adv. ...for judgment debtor no. 2

The Court: As prayed for by the award holder, let this matter appear on 9

May, 2024.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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