Hdb Financial Services Limited vs Aminul Haque Tarafdar & Anr
2024 Latest Caselaw 1697 Cal/2

Calcutta High Court

Hdb Financial Services Limited vs Aminul Haque Tarafdar & Anr on 7 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-26
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE



                                  EC/299/2018

                      HDB FINANCIAL SERVICES LIMITED
                                    VS
                       AMINUL HAQUE TARAFDAR & ANR


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th May, 2024.

Appearance:

Mr. Sayak Ranjan Ganguly, Adv.

Mr. Pratip Mukherjee, Adv. Mr. Srijani Ghosh, Adv.

Ms. Indrani Majumdar, Adv.

...for petitioner.

Mr. M. Ganguly, Adv.

Mr. A. Chakraborty, Adv.

...for State.

The Court: The State prays for an opportunity to implement the earlier

orders of Court.

Let this matter appear on 20 May, 2024.

In the meantime, the State is directed to produce the judgment debtor in

terms of the earlier order of Court.

(RAVI KRISHAN KAPUR, J.)

SK.