Company Limited vs Dilbag Singh Gosal And Anr
2024 Latest Caselaw 1679 Cal/2

Calcutta High Court

Company Limited vs Dilbag Singh Gosal And Anr on 6 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OC-3

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                              (Commercial Division)
                                 ORIGINAL SIDE

                                   EC/428/2022

                 CHOLAMANDALAM INVESTMENT AND FINANCE
                           COMPANY LIMITED
                                  VS
                      DILBAG SINGH GOSAL AND ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th May, 2024.

Appearance:

Appearance:

Ms. Shrayashee Das, Adv.

Mr. H. Bhowsinghka, Adv.

Mr. R. K. Thakur, Adv.

The Court: The award-holder has been unable to effect service on the

judgment-debtors.

An opportunity is prayed for to effect proper and good service on the

judgment-debtor.

Let this matter appear in the monthly list of July, 2024.

(RAVI KRISHAN KAPUR, J.)

S.Bag