Aninda Saha & Anr vs Amal Saha & Ors
2024 Latest Caselaw 1612 Cal/2

Calcutta High Court

Aninda Saha & Anr vs Amal Saha & Ors on 2 May, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 16
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE
                                     CS 80/1996
                                   IA GA /5/1997
                                (Old GA/2506/1997)
                                     GA/7/1999
                                (Old GA/2319/1999)

                                 ANINDA SAHA & ANR.
                                      VERSUS
                                  AMAL SAHA & ORS.


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date:2nd May, 2024.

Appearance:

Mr. Arik Banerjee,Adv. Mr Ayan Dutta,Adv. Mr. Rajib Mullick,Adv.

S.Maity,Adv.

...for plaintiff.

Mr. Rupak Ghosh,Adv. Mr. Jayanta Sengupta,Adv.

Mr. A.Dutt,Adv.

...for def. nos. 3(a) to 3(f)

Ms. Sohini Bhattacharya,Adv.

..for def.1.

The Court:- Argument is concluded. Reserved for judgment.

(SUGATO MAJUMDAR, J.) s.chandra