Malay Kumar Banerjee vs The Official Trustee Of West Bengal And ...
2024 Latest Caselaw 1606 Cal/2

Calcutta High Court

Malay Kumar Banerjee vs The Official Trustee Of West Bengal And ... on 2 May, 2024

OD-8


                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                   EC/314/2023
                                 IA NO. GA/1/2024


                           MALAY KUMAR BANERJEE
                                      VS
                 THE OFFICIAL TRUSTEE OF WEST BENGAL AND ORS.

      BEFORE:
      The Hon'ble JUSTICE APURBA SINHA RAY

Date: 2nd May, 2024 Appearance:

Mr. Anirban Kar, Adv.

Mr. Munshi Ashiq Elahi, Adv.

...for the decree-holder

Mr. Sayak Konar, Adv.

...Official Trustee of W.B.

The Court:- Learned counsel for the judgment-debtor no. 1 has

submitted that the new incumbent as Official Trustee of West Bengal has joined

the office and he has further submitted one xerox copy of Aadhar Card of Mr.

Chinmoy Chattopadhyay, duly signed by him.

The decree-holder is given liberty to send the xerox copy of the said

Aadhar Card to the concerned authority in accordance with law.

Let the matter appear on 16th May, 2024.

(APURBA SINHA RAY, J.)

sg.