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I. G. E. (India) Private Limited vs Larica Infrastructure Limited
2024 Latest Caselaw 1605 Cal/2

Citation : 2024 Latest Caselaw 1605 Cal/2
Judgement Date : 2 May, 2024

Calcutta High Court

I. G. E. (India) Private Limited vs Larica Infrastructure Limited on 2 May, 2024

OD-9-10                       ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                              EC/281/2021

                    I. G. E. (INDIA) PRIVATE LIMITED
                                     VS
                   LARICA INFRASTRUCTURE LIMITED

                              EC/370/2023

                         I G E (INDIA) PVT LTD
                                   VS
                     LARICA INFRASTRUCTURE LTD

BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 2nd May, 2024.

Appearance:

Mr. Debdatta Sen, Adv.

Ms. Suchismita Ghosh Chatterjee, Adv.

Ms. Ledia Dasgupta, Adv.

Mr. Malay K. Seal, Adv.

... for judgment holder.

Mr. Manish Paul, Adv.

... for judgment debtor.

The Court : The learned Counsel for the judgment debtor has again

sought for accommodation due to his personal difficulty.

List the matter for examination of judgment debtor on 7th May, 2024

at 3.45 p.m.

(APURBA SINHA RAY, J.)

mg

 
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