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The Commissioner Of Customs (Airport & ... vs M/S. Shipping & Clearing Agents Pvt. Ltd
2024 Latest Caselaw 1602 Cal/2

Citation : 2024 Latest Caselaw 1602 Cal/2
Judgement Date : 2 May, 2024

Calcutta High Court

The Commissioner Of Customs (Airport & ... vs M/S. Shipping & Clearing Agents Pvt. Ltd on 2 May, 2024

Author: Debangsu Basak

Bench: Debangsu Basak

OD 1

                                    ORDER SHEET

                                 CUSTA 26 of 2018
                         IN THE HIGH COURT AT CALCUTTA
                         SPECIAL JURISDICTION (CUSTOMS)
                                  ORIGINAL SIDE


                           THE COMMISSIONER OF CUSTOMS (AIRPORT & ADMN.)
                                                VS
                              M/S. SHIPPING & CLEARING AGENTS PVT. LTD.

 BEFORE:
 The Hon'ble JUSTICE DEBANGSU BASAK
 Date: 2nd May, 2024.

                                               Mr. K.K. Maiti, Adv.
                                               Mr. Tapan Bhanja, Adv.
                                                      ...for the appellant
                                               Mr. Arijit Chakrabarti, Adv.
                                               Mr. Suman Banerjee, Adv.
                                                      ...for the respondent

The Court: Heard learned advocate appearing for the appellant.

Heard learned advocate appearing for the respondent.

Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

TR/

 
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