Taxpayers Unit) vs M/S. United Bank Of India
2024 Latest Caselaw 2234 Cal/2

Calcutta High Court

Taxpayers Unit) vs M/S. United Bank Of India on 1 July, 2024

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                          IN THE HIGH COURT AT CALCUTTA
                        Special Jurisdiction [Income Tax]
                                     ORIGINAL SIDE

                                        ITA/25/2020
                                        COMMISSIONER OF INCOME           TAX   (LARGE
                                        TAXPAYERS UNIT),KOLKATA
                                             VS
                                        M/S. UNITED BANK OF INDIA

BEFORE :
THE HON'BLE JUSTICE SURYA PRAKASH KESARWANI
            And
THE HON'BLE JUSTICE AJAY KUMAR GUPTA
Date : 1st July, 2024
                                                                      Appearance :
                                                          Sri Vipul Kundalia, Adv.
                                                               ...for the appellant.
                                                           Sri Avra Mazumder, Adv.
                                                             ..for the respondent.

Sri Avra Mazumder, learned counsel for the

respondent/assessee appearing through virtual mode states that

the controversy involved in the present appeal is squarely

covered by a judgment of this Court in another case of the

assessee i.e. ITA/116/2019 decided on 24.11.2023.

Sri Vipul Kundalia, learned senior standing counsel for the

appellant, prays for and is granted one week's time to go

through the judgment and take appropriate instructions.

List on 8th July, 2024.

(SURYA PRAKASH KESARWANI, J.)

(AJAY KUMAR GUPTA, J.) Sd/