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Dream Tower Kolkata Private Limited vs Saraf Infra Projects Ltd. And Ors
2024 Latest Caselaw 5 Cal/2

Citation : 2024 Latest Caselaw 5 Cal/2
Judgement Date : 2 January, 2024

Calcutta High Court

Dream Tower Kolkata Private Limited vs Saraf Infra Projects Ltd. And Ors on 2 January, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-317

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE



                                   EC/26/2019
                                IA NO: GA/1/2021

                   DREAM TOWER KOLKATA PRIVATE LIMITED
                                    VS
                    SARAF INFRA PROJECTS LTD. AND ORS.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 2nd January, 2024

                                                                               Appearance:
                                                                   Ms. Urmila Banerjee, Adv.
                                                               Mr. Saubhik Chowdhury, Adv.
                                                                    Ms. Tapasika Bose, Adv.
                                                                             ...for petitioner.

                                                                     Ms. Aasia Hasan, Adv.
                                                                ...for respondent no. 1 to 10,

The Court:- An adjournment is prayed for on behalf of the judgment debtor

nos. 1 to 10.

The award holder is present.

It is submitted that in view of the supplementary affidavit filed by the

award holder, the judgment debtor be granted an opportunity to file their Reply.

Let this matter appear on 29 January, 2024.

In the meantime, the judgment debtors nos. 2 to 10 are directed to file

their Reply to the supplementary affidavit.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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