Kotak Mahindra Bank Limited vs Mahaveer Printers & Ors
2024 Latest Caselaw 4 Cal/2

Calcutta High Court

Kotak Mahindra Bank Limited vs Mahaveer Printers & Ors on 2 January, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-309

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/53/2018

                      KOTAK MAHINDRA BANK LIMITED
                                  VS
                       MAHAVEER PRINTERS & ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd January, 2024.

Appearance:

Ms. Shrayashee Das, Adv.

Mr. H. Bhowsinghka, Adv.

Mr. Rohan Kumar Thakur, Adv.

Ms. N. Chatterjee Adv.

Mr. S. Chakraborty, Adv.

The Court: The judgment-debtor is represented and prays for an

opportunity to be present for examination.

Let this matter appear on 22nd January, 2024 under the heading "For

Examination of the Judgement-Debtors".

The judgment-debtor is directed to be present positively on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag