Kotak Mahindra Bank Ltd vs Bhuteswar Plastics Pvt. Ltd. & Ors
2024 Latest Caselaw 3 Cal/2

Calcutta High Court

Kotak Mahindra Bank Ltd vs Bhuteswar Plastics Pvt. Ltd. & Ors on 2 January, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-292

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                EC/24/2015
                   IA NO: GA/1/2017(Old No:GA/2323/2017)

                        KOTAK MAHINDRA BANK LTD.
                                   VS
                    BHUTESWAR PLASTICS PVT. LTD. & ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd January, 2024.

Appearance:

Ms. Shrayashee Das, Adv.

Mr. H. Bhowsinghka, Adv.

Mr. Rohan Kumar Thakur, Adv.

The Court: Let this matter appear in the Monthly List of February, 2024.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtors personally and file an Affidavit of Service on the returnable

date.

The judgment-debtors are directed to be present for examination.

(RAVI KRISHAN KAPUR, J.)

S.Bag