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Sri Sri Iswar Mahadeb & Ors vs Pradeep Kumar Jain And Sons (Huf)
2024 Latest Caselaw 298 Cal/2

Citation : 2024 Latest Caselaw 298 Cal/2
Judgement Date : 29 January, 2024

Calcutta High Court

Sri Sri Iswar Mahadeb & Ors vs Pradeep Kumar Jain And Sons (Huf) on 29 January, 2024

OD-12 to 17

                           ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE

                           CS/189/2016
      IA NO. GA/3/2017 (OLD NO.GA/2980/2017), GA/4/2017 (OLD
                   NO.GA/3034/2017), GA/7/2023

                  SRI SRI ISWAR MAHADEB & ORS.
                               -VS-
               PRADEEP KUMAR JAIN AND SONS (HUF)

                                  &

                           CS/190/2016
      IA NO. GA/3/2017 (OLD NO.GA/2981/2017), GA/4/2017 (OLD
                   NO.GA/3035/2017), GA/7/2023

                  SRI SRI ISWAR MAHADEB & ORS.
                                -VS-
                          MS. SHRUTI JAIN

                                  &

                           CS/191/2016
      IA NO. GA/3/2017 (OLD NO.GA/2982/2017), GA/4/2017 (OLD
                   NO.GA/3036/2017), GA/7/2023

                  SRI SRI ISWAR MAHADEB & ORS.
                               -VS-
                         MRS. KUSUM JAIN

                                  &

                           CS/192/2016
      IA NO. GA/3/2017 (OLD NO.GA/2983/2017), GA/4/2017 (OLD
                   NO.GA/3039/2017), GA/7/2023

                  SRI SRI ISWAR MAHADEB & ORS.
                               -VS-
                 RAAGINI SAREES PRIVATE LIMITED

                                  &
                                        2



                            CS/193/2016
       IA NO. GA/3/2017 (OLD NO.GA/2984/2017), GA/4/2017 (OLD
                    NO.GA/3040/2017), GA/7/2023

                     SRI SRI ISWAR MAHADEB & ORS.
                                  -VS-
                            DEEP KUMAR JAIN

                                      &

                            CS/194/2016
       IA NO. GA/3/2017 (OLD NO.GA/2985/2017), GA/4/2017 (OLD
                    NO.GA/3041/2017), GA/7/2023

                     SRI SRI ISWAR MAHADEB & ORS.
                                  -VS-
                          PRADEEP KUMAR JAIN



  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : January 29, 2024.

Appearance:

Mr. Swatarup Banerjee, Adv.

Ms. Somali Mukhopadhyay, Adv.

...for the plaintiffs

Mr. Sakya Sen, Sr. Adv.

Mr. Sukrit Mukherjee, Adv.

Mr. S. R. Kakrania, Adv.

Mr. Karanjeet Sharma, Adv.

...for the defendants

The Court: Mr. Swatarup Banerjee, learned advocate, is appearing

for the plaintiffs and Mr. Sakya Sen, learned Senior Advocate, is appearing for

the defendants.

Counsel for the defendants has concluded his argument in

connection with GA/7/2023 but during reply the learned counsel for the

defendants has relied upon two judgments.

Counsel for the plaintiffs submits as the defendants have relied

upon two judgments in reply, he requires some time to deal with judgments.

In view of the above, let the matter appear on 8th February, 2024 at

1:00 pm.

Parties are also directed to file their written notes of argument on

the date fixed.

(KRISHNA RAO, J.)

sp3

 
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