Prem Kumar Chowdhury vs Jiyajeerao Cotton Mills Ltd And Ors
2024 Latest Caselaw 265 Cal/2

Calcutta High Court

Prem Kumar Chowdhury vs Jiyajeerao Cotton Mills Ltd And Ors on 24 January, 2024

OCD-1
                                ORDER SHEET
                                 EC/278/2022
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                            COMMERCIAL DIVISION

                        PREM KUMAR CHOWDHURY
                                  VS
                  JIYAJEERAO COTTON MILLS LTD AND ORS

       BEFORE:
       The Hon'ble JUSTICE APURBA SINHA RAY
       Date: 24th January, 2024.

                                                                        Appearance:
                                                      Mr. Jishnu Choudhury, Adv.
                                                      Mr. Anirudha Agarwalla, Adv.
                                                       Ms. Ujjaini Chatterjee, Adv.
                                                               Ms. P. Garain, Adv.
                                                                ...for the petitioner

                                                              Mr. Pratik Ghose, Adv.
                                                  Mr. Avishek Roy Chowdhury, Adv.
                                                          ...for the respondent No.2

Mr. Prabhat Kr. Srivastava, Adv.

...for the respondent No.3.

The Court: Learned Counsel for the decree holder has submitted that

he needs more instruction for coming up with an appropriate application.

Learned Counsel for the judgment-debtor Nos.2 and 3 are present.

List the matter on 5th February, 2024.

(APURBA SINHA RAY, J.)

S.De