Cholamandalam Investment And Finance ... vs Uma Earth Movers And Anr
2024 Latest Caselaw 237 Cal/2

Calcutta High Court

Cholamandalam Investment And Finance ... vs Uma Earth Movers And Anr on 22 January, 2024

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-30
                                  ORDER SHEET

                                   AP/691/2023

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

             CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD.
                                 VS
                     UMA EARTH MOVERS AND ANR.

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 22nd January, 2024.

                                                                           Appearance:
                                                                Mr. Paritosh Sinha, Adv
                                                           Mr. Swatarup Banerjee, Adv.
                                                             Ms. Shrayashee Das, Adv.
                                                      Mr. Himanshu Bhawsinghka, Adv.
                                                                     ...for the petitioner

                                                       Mr. Suddhasatva Banerjee, Adv.
                                                              Mr. Dyutimoy Paul, Adv.
                                                                 ...for the respondents

The Court: Learned counsel appearing for the respondents has raised a

preliminary point on the jurisdiction of this Court to entertain the present

application under Section 9 of the 1996 Act.

Learned counsel appearing for the petitioner has opposed the point.

Both parties have handed up their respective Notes.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar