Sreejit Kumar Tagore vs Radha Kissen Bhatter And 10 Others
2024 Latest Caselaw 234 Cal/2

Calcutta High Court

Sreejit Kumar Tagore vs Radha Kissen Bhatter And 10 Others on 22 January, 2024

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                                                                                 OD-2



                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                                 GA/3/2022
                                 GA/4/2022
                                 GA/5/2023
                                 GA/6/2023
                                 GA/7/2023
                                 GA/8/2023
                               EC/189/2019
                          SREEJIT KUMAR TAGORE
                                    VS
                   RADHA KISSEN BHATTER AND 10 OTHERS.



BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY
Date : 22nd January, 2024.
                                                                          Appearance:
                                                          Mr. Chanchal Kr. Dutta, Adv.
                                                               Mr. Rupak Ghosh, Adv.
                                                          Mr. Nirmalya Dasgupta, Adv.
                                                                  Ms. K. Mullick, Adv.
                                                                         For applicant.
                                                         Mr. Kaushik Chandra Das Adv.
                                                                     For decree-holder.
                                                                                      .

THE COURT: Learned Counsel for the decree-holder has submitted that his senior Counsel is not available today and as such he has sought for accommodation for one day. Learned Counsel for judgment-debtor has submitted that GA/8/2023 under Section 47 of CPC is listed for hearing today challenging the executability of the decree.

As the learned senior Counsel is not present today, list the matter on 25th January, 2024.

[APURBA SINHA RAY, J.]

dg/