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M/S. U.S. Infra Developers Private ... vs Rina Singh Alias Reena Singh And Ors
2024 Latest Caselaw 224 Cal/2

Citation : 2024 Latest Caselaw 224 Cal/2
Judgement Date : 22 January, 2024

Calcutta High Court

M/S. U.S. Infra Developers Private ... vs Rina Singh Alias Reena Singh And Ors on 22 January, 2024

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-6
                                 ORDER SHEET

                                  AP/648/2023

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                M/S. U.S. INFRA DEVELOPERS PRIVATE LIMITED
                                   Versus
                  RINA SINGH ALIAS REENA SINGH AND ORS.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 22nd January, 2024

                                                                         Appearance:
                                                         Mr. Souradeep Banerjee, Adv.
                                                                   ...for the petitioner

                                                          Mr. Rajeev Kumar Jain, Adv.
                                                           ...for respondent nos. 3 & 4

The Court: The Notes of the petitioner, the respondent nos. 1 & 2 and the

respondent nos. 3 & 4 are with the Court.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J.)

sg.

 
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