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Indusind Bank Limited vs M/S. Silicon Projects India Limited & ...
2024 Latest Caselaw 189 Cal/2

Citation : 2024 Latest Caselaw 189 Cal/2
Judgement Date : 19 January, 2024

Calcutta High Court

Indusind Bank Limited vs M/S. Silicon Projects India Limited & ... on 19 January, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-49

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                  EC/342/2018

                           INDUSIND BANK LIMITED
                                    VS
                 M/S. SILICON PROJECTS INDIA LIMITED & ANR

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 19th January, 2024 Appearance:

Ms. Payel Shome, Adv. ...for judgment debtor.

The Court:- Let this matter appear as 'To Be Mentioned' on 22 January,

2024.

(RAVI KRISHAN KAPUR, J.) SK.

 
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