Patrex Vyapaar Limited vs Urban Infra Nirmaan Private Limited
2024 Latest Caselaw 177 Cal/2

Calcutta High Court

Patrex Vyapaar Limited vs Urban Infra Nirmaan Private Limited on 19 January, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-191 to 194

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                               EC/446/2018

                       PATREX VYAPAAR LIMITED
                                 VS
                 URBAN INFRA NIRMAAN PRIVATE LIMITED

                               AP/108/2017

                     URBAN INFRA NIRMAN PVT. LTD.
                                 VS
                       PATREX VYAPAAR LIMITED

                               AP/578/2018

                 URBAN INFRA NIRMAN PRIVATE LIMITED
                                 VS
                      PATREX VYAPAAR LIMITED

                               EC/221/2018

                       PATREX VYAPAAR LIMITED
                                 VS
                 URBAN INFRA NIRMAAN PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 19th January, 2024.

Appearance:

Ms. A. Choudhury, Adv.

Mr. Dipendra Nath Chunder, Adv.

The Court: None appears on behalf of the Special Officer nor is any

accommodation prayed for on their behalf.

The award-holder is directed to serve a notice on the Special Officer.

The award-holder is also directed to serve a notice on the judgment-

debtor informing them of the returnable date.

Let this mater appear on 12th February, 2024.

(RAVI KRISHAN KAPUR, J.)

S.Bag