Kotak Mahindra Bank Limited vs Rrc International Freight Services ...
2024 Latest Caselaw 106 Cal/2

Calcutta High Court

Kotak Mahindra Bank Limited vs Rrc International Freight Services ... on 15 January, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-4

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/583/2018

                       KOTAK MAHINDRA BANK LIMITED
                                    VS
               RRC INTERNATIONAL FREIGHT SERVICES LTD. & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th January, 2024.

Appearance:

Mr. Paritosh Sinha, Adv. Ms. Manali Bose, Adv.

Mr. Amitava Mitra, Adv. Ms. Antara Choudhury, Adv.

Mr. Sourat Dutt, Adv.

Mr. Rajarshi Dutta, Adv. Mr. Deepak Kr. Jain, Adv.

The Court: An adjournment is prayed for on behalf of the award-holder.

The judgment-debtors are represented.

Let this matter appear on 22nd January, 2024.

(RAVI KRISHAN KAPUR, J.)

S.Bag