Cholamandalam Investment And Finance ... vs Md Bashir & Anr
2024 Latest Caselaw 407 Cal/2

Calcutta High Court

Cholamandalam Investment And Finance ... vs Md Bashir & Anr on 2 February, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-198

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                            EC/567/2018
        CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                                VS
                          MD BASHIR & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd February, 2024.

Appearance:

Ms. S. Das, Adv.

Mr. Himangsu Bhowsingka, Adv.

...for the decree-holder.

The Court: Let this matter appear in the Monthly List of March, 2024.

The time to comply with the order dated 7 August, 2023 stands extended

till 29 February, 2024. Let a copy of this order be also served on the Government

Pleader who is requested to ensure compliance of this order of Court.

Notwithstanding the direction for production of the judgment debtor no. 1 there

has been no compliance with the orders of Court.

(RAVI KRISHAN KAPUR, J.)

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