Bimal Krishna Pal Chaudhuri vs Gautam Ganda & Anr
2024 Latest Caselaw 401 Cal/2

Calcutta High Court

Bimal Krishna Pal Chaudhuri vs Gautam Ganda & Anr on 2 February, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-43

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/306/2017

                       BIMAL KRISHNA PAL CHAUDHURI
                                    VS
                           GAUTAM GANDA & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd February, 2024.

Appearance:

Mr. Rajeev Kumar Jain, Adv.

Ms. Laila Khatun, Adv.

Mr. Sreyashi Chatterjee, Adv.

The Court: As prayed for by the award-holder, let this matter appear on

21st February, 2024.

The award-debtors remain unrepresented.

In the meantime, the award-holder is directed to serve a notice on the

Advocates appearing on behalf of the judgment-debtors and file an Affidavit of

Service on the returnable date.

It is made clear that in case of non-appearance of the award-debtors,

appropriate orders would be passed on the returnable date.

Significantly, despite repeated attempts to serve the award-debtors, the

award-debtors remain unrepresented.

(RAVI KRISHAN KAPUR, J.)

S.Bag