Investment And Finance Company Limited vs Bappa Das And 2 Others
2024 Latest Caselaw 391 Cal/2

Calcutta High Court

Investment And Finance Company Limited vs Bappa Das And 2 Others on 2 February, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-64

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                    EC/82/2019

                          M/S CHOLAMANDALAM
                 INVESTMENT AND FINANCE COMPANY LIMITED
                                   VS
                         BAPPA DAS AND 2 OTHERS


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR
  Date : 2nd February, 2024.

                                                                           Appearance:
                                                               Mr. Ritoban Sarkar, Adv.
                                                                Ms. Pragya Barua, Adv.


        The Court: The time to file the Affidavit of Assets by the respondent no. 3

is extended peremptorily till the returnable date.

Let this matter appear in the Monthly List of March, 2024 under the

heading "For Examination of the Judgment-Debtors".

Affidavit of Service filed by the award-holder be kept with the records.

(RAVI KRISHAN KAPUR, J.)

S.Bag