Substituted By Sri Priyabrata Kar & Anr vs Sri Rupchand Mullick & Anr
2024 Latest Caselaw 3997 Cal

Calcutta High Court (Appellete Side)

Substituted By Sri Priyabrata Kar & Anr vs Sri Rupchand Mullick & Anr on 6 August, 2024

06.08.2024 Sl. No.24 ss IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION APPELLATE SIDE

F.M.A.T. 251 of 2024 With IA No. CAN 1 of 2024

Sri Prafulla Kumar Kar, since deceased substituted by Sri Priyabrata Kar & anr.

Vs. Sri Rupchand Mullick & anr.

Mrs. Aditi Bhattacharyya Mr. Aveek Bose Mrs. Simontini Bhadra .... For the appellants

Being faced with the issue of maintainability of the

present appeal the learned Counsel for the appellant

submits that she may be allowed to avail remedy

before the appropriate forum against the judgment

passed by the learned Judge, Second Bench,

Presidency Small Causes Court at Calcutta.

Giving such liberty, we dispose of the appeal.

Pending application also stands disposed of.

(Madhuresh Prasad, J.)

(Supratim Bhattacharya, J.)