Vinod Kumar Arukia vs Vasavi Industries Ltd
2024 Latest Caselaw 2760 Cal/2

Calcutta High Court

Vinod Kumar Arukia vs Vasavi Industries Ltd on 30 August, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OCD-16
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Commercial Division]


                                 CS-COM/735/2024
                                [OLD NO CS/4/2016]

                               VINOD KUMAR ARUKIA
                                        VS
                              VASAVI INDUSTRIES LTD.


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 30th August, 2024.

Appearance:

Mr. K.C.Garg,Adv. Mrs. Sunita Agarwal,Adv.

The Court:- Argument is concluded.

Reserve for judgment on 2nd September, 2024.

(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)