Deepak Bhargava And Ors vs Jagrati Trade Services Ltd. And Ors
2024 Latest Caselaw 2728 Cal/2

Calcutta High Court

Deepak Bhargava And Ors vs Jagrati Trade Services Ltd. And Ors on 28 August, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

                                                            OCD - 2&3

ORDER SHEET

               IN THE HIGH COURT AT CALCUTTA
                Ordinary Original Civil Jurisdiction
                         ORIGINAL SIDE
                      (Commercial Division)

                     AP-COM/388/2024
                 (Old Case No.AP/777/2023)
                DEEPAK BHARGAVA AND ORS.
                             VS
           JAGRATI TRADE SERVICES LTD. AND ORS.
                            WITH
                     AP-COM/389/2024
                 (Old Case No.AP/783/2023)
             JAGRATI TRADE SERVICES PVT. LTD.
                             VS
                DEEPAK BHARGAVA AND ORS.

BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
Date: 28th August, 2024.


                                                             Appearance:
               Mr. S. N. Mookherjee, Sr. Adv. (VC), Mr. Suman Dutt, Adv.
                          Mr. Paritosh Sinha, Adv. Mr. K. K. Pandey, Adv.
                              ...for the petitioner in AP-COM 388 of 2024

               Mr. S. N. Mookherjee, Sr. Adv. (VC) Mr. Suman Dutt, Adv.
                         Mr. Paritosh Sinha, Adv., Mr. K. K. Pandey, Adv.
               Mr. Zeeshan Haque, Adv. Ms. Yamini Mukherjee, Adv. and
                                         Mr. Subhrojyoti Mukherjee, Adv.
                           ....for the respondent in AP-COM 389 of 2024

Mr. Ratnanko Banerjee, Sr. Adv., Mr. Anirban Ray, Adv. (VC) Mr. Rudrajit Sarkar, Adv. Mr. Debangshu Dinda, Adv. Mr. Jai Kr. Surana, Adv. Ms. Arundhuti Barman Roy, Adv.

Ms. Muskan Bangani, Adv.

...for the petitioner/respondent

The Court: Hearing is concluded. Judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

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