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Rinki Plastics Private Limited vs Sova Khandelwal
2024 Latest Caselaw 2718 Cal/2

Citation : 2024 Latest Caselaw 2718 Cal/2
Judgement Date : 27 August, 2024

Calcutta High Court

Rinki Plastics Private Limited vs Sova Khandelwal on 27 August, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OCD-5
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Commercial Division]


                                 CS-COM/80/2024
                               [OLD NO. CS/53/2017]

                         RINKI PLASTICS PRIVATE LIMITED
                                       VS
                                SOVA KHANDELWAL


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 27th August, 2024.

Appearance:

Ms. Aparajita Rao, Adv.

The Court:- Argument is concluded.

Fix for Judgment on 28.08.2024.

(SUGATO MAJUMDAR, J.)

D.Ghosh AR(CR)

 
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