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Amiya Chorone Roquitte Alias Amiya ... vs Hitendra Damani And Ors
2024 Latest Caselaw 2666 Cal/2

Citation : 2024 Latest Caselaw 2666 Cal/2
Judgement Date : 21 August, 2024

Calcutta High Court

Amiya Chorone Roquitte Alias Amiya ... vs Hitendra Damani And Ors on 21 August, 2024

OD-5
                                  ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                   CS/307/2022
                                 IA NO. GA/3/2023

       AMIYA CHORONE ROQUITTE ALIAS AMIYA CHARAN RAKSHIT
                              VS
                   HITENDRA DAMANI AND ORS


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : August 21, 2024.

Appearance:

Mr. Rajesh Upadhyay, Adv.

... for the plaintiff

The Court: Mr. Rajesh Upadhyay, learned counsel, is appearing

for the plaintiff.

The matter is listed as 'To Be Mentioned' on the prayer made by

the counsel for the plaintiff.

The plaintiff has filed an application being GA/3/2023 praying

for judgment upon admission.

It is submitted that pleadings have been completed and prayed

for fixing the matter for hearing.

In view of the submission made by the counsel for the plaintiff,

let the matter appear on 11th September, 2024.

The plaintiff is directed to inform the next date of hearing to the

learned counsel for the defendants.

(KRISHNA RAO, J.) Sbghosh

 
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