J. H. Industrial Corporation vs Vijendra Kumar Goel
2024 Latest Caselaw 2656 Cal/2

Calcutta High Court

J. H. Industrial Corporation vs Vijendra Kumar Goel on 20 August, 2024

                                                            ORDER SHEET
O-37

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                 EC/507/2016
                               IA No.GA/4/2024
                       J. H. INDUSTRIAL CORPORATION
                                   VERSUS
                           VIJENDRA KUMAR GOEL

     BEFORE:
     The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 20th August, 2024.

Appearance:

Mr. Sourojit Dasgupta, Adv.

Mr. S. G. Muskara, Adv.

For decree holder.

The Court:- Perused the report of the learned Registrar, Original

Side of this Court dated 1st August, 2024.

It is found from the aforesaid report that due to inadvertence GA 1

of 2023 has been shown as disposed of.

List this matter along with GA 1 of 2023 on 2 nd September, 2024.

The Registrar (IT) is directed to make necessary correction in the

Case Information System (CIS).

The department is also directed to act accordingly.

Learned Advocate for the decree holder is directed to intimate the

next date of hearing to the learned Advocate for the judgment debtor.

(BIVAS PATTANAYAK, J.)

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