David Albert Samuel Silliman vs Unknown
2024 Latest Caselaw 2585 Cal/2

Calcutta High Court

David Albert Samuel Silliman vs Unknown on 12 August, 2024

ORDER SHEET
                                                                                      OD-16

                   IN THE HIGH COURT AT CALCUTTA
              TESTAMENTARY AND INTESTATE JURISDICTION

                           IA No. GA/3/2022
                                   In
                          PLA No. 322 of 2015

                         IN THE GOODS OF:
              DAVID ALBERT SAMUEL SILLIMAN, DECEASED


   BEFORE:
   The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 12th August, 2024.

Appearance:

Mr. Siddhartha Mitra, Sr. Adv. Mr. Sananda Mukhopadhyay, Adv. For the Applicant in IA No. GA/3/2022 in PLA No. 322 of 2015

Mr. Raj Ratna Sen, Adv. Mr. Dipendra Nath Chunder, Adv. Ms. Sonali Ghosh Panda, Adv. Mr. Sagnik Mukherjee, Adv.

For the Executrix.

Mr. Navneet Misra, Adv. Mr. Rahul Singh, Adv.

For the Beneficiary.

The Court:- Hearing is concluded. Judgment reserved and made

CAV.

(BIVAS PATTANAYAK, J.)

snn.