Adair Dutt Instruments Private Limited vs Ipcress Finance And Securities Private ...
2024 Latest Caselaw 2475 Cal/2

Calcutta High Court

Adair Dutt Instruments Private Limited vs Ipcress Finance And Securities Private ... on 1 August, 2024

OCD-6

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          (COMMERCIAL DIVISION)
                              ORIGINAL SIDE

                            EC-COM/161/2024
                           IN THE MATTER OF :
                ADAIR DUTT INSTRUMENTS PRIVATE LIMITED
                                   VS
            IPCRESS FINANCE AND SECURITIES PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 1st August, 2024.

Appearance:

Mr. Chayan Gupta, Adv.

Mr. Shouveek Ray, Adv.

Mr. Niket Ojha, Adv.

Ms. Bharati Ghosh, Adv.

For decree holder Ms. Puja Saha, Adv.

Mr. K. Raihan Ahmed, Adv.

For judgment debtor

THE COURT: Ms. Puja Saha, learned advocate appearing for

judgment debtor seeks accommodation to file affidavit of assets on the ground

that the audited balance sheet pertaining to financial years 2022-23 and 2023-

24 is not available.

List this matter on 13th August, 2024.

This direction is peremptory and no further adjournment will be

allowed.

[BIVAS PATTANAYAK, J.]

sb/