Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Uday Ganguli vs Damayanti Ganguli Alias Sanyal & ...
2023 Latest Caselaw 6385 Cal

Citation : 2023 Latest Caselaw 6385 Cal
Judgement Date : 21 September, 2023

Calcutta High Court (Appellete Side)
Uday Ganguli vs Damayanti Ganguli Alias Sanyal & ... on 21 September, 2023

21.09.2023 Sl. No.12(DL) srm C.O. No. 3297 of 2023

Uday Ganguli

Versus

Damayanti Ganguli alias Sanyal & Anr.

Mr. Aniruddha Chatterjee, Mr. Dwipayan Basu Mallick, Mr. Arkapava Sen ...for the Petitioner.

Mr. Bhudeb Chatterjee, Mr. Prashanta Bishal ...for the Opposite Parties.

Matrimonial Suit No.46 of 2017 which is pending before

the learned Additional District Judge, 4th Court at Alipore,

shall proceed but the final judgment shall not be delivered till

the disposal of the revisional application.

List the matter on December 14, 2023, when the matter

will appear as an "Urgent Motion" at the top.

(Shampa Sarkar, J.)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter