Chittaranjan Bhunia & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 6315 Cal

2-3   20.9.2023
Sc    Ct. no.22                      (A s s i g n e d)

                                 WPA 23735 OF 2019
                                          with
                               I.A. No. CAN 2 OF 2022
                                         --------------

Chittaranjan Bhunia & Ors.

Vs.

The State of West Bengal & Ors.

with

WPA 18250 OF 2021 with I.A. No. CAN 1 OF 2022

-------------- Bhagyadhar Dalai & Ors.

Vs.

The State of West Bengal & Ors.

Mr. Arunava Banerjee Sk. Qareeb Ms. Ritika Mondal.

...For the Petitioners in the writ petitions Mr. Bhaskar Prasad Vaisya Mr. Mrinal Kanti Ghosh.

....For the State in WPA 18250 of 2021 Mr. Kamal Mishra ...For the Respondent No.7 in WPA 23735 OF 2019 & For the Respondent No.4 in WPA 18250 OF 2021 Mr. Aurobinda Chatterjee Mr. Ranjan Saha.

....For the Respondent Nos. 8 in WPA 23735 of 2019 And For the Respondent No. 5 in WPA 18250 of 2021

These are assigned matters.

Mr. Arunava Banerjee, learned counsel appearing

for the petitioners has filed the written notes of argument

in both the writ petitions, the same are taken on record.

The hearing already stood concluded and judgment

was reserved on August 9, 2023.

(Aniruddha Roy, J.)