Majera Bibi vs The Oriental Insurance Co. Ltd. & ...
2023 Latest Caselaw 6100 Cal

12.09. 2023
 item No.33
n.b.
ct. no. 551           FMA 749 of 2014
     with
     IA No. CAN 1 of 2016(Old No. CAN 917 of 2016)

                         Majera Bibi
                                Vs.
              The Oriental Insurance Co. Ltd. & Ors.


              Mr. Amit Ranjan Roy,
                               .....for the appellant.
              Ms. Gopta Das Mukherjee,
                               .... For the respondent.

The instant appeal has been preferred against the

judgment and order dated September 16, 2013 passed by

the Learned Judge, Motor Accident Claims Tribunal,

Asansol, Paschim Burdhaman, in M.A.C. Case No.65 of

2010/02 of 2009 under Section 163A of M.V. Act. A truck

bearing no.JH-05V/2051 was arrayed as an offending

vehicle in this case. The truck was alleged to have been

insured under the policy of the Oriental Insurance Co.

Ltd. The policy covered from 1 st February 2008 to

January 31, 2009. The number of policy was mentioned

as 333000/31/2008/8549. The issuing office is D.O.

Jamshedpur vide office code 333000. The policy copy was

annexed with the paper book. The policy copy does not

contain the registration number of the vehicle.

Considering the situation to dispose of the instant

appeal, it require to ascertain whether the offending

vehicle bearing no. JH-05V/2051 is covered under the

Oriental Insurance Co. Ltd. for the period mentioned

above vide the policy number as mentioned herein above.

Ms. Gopa Das Mukerjee, Learned advocate for the

Oriental Insurance Company Ltd. is requested to take

necessary instruction from the office concerned and

submitted a report to that effect.

List the matter on September 28, 2023 for filing

report by the learned advocate for the Insurance Company

and for further order.

Paper book filed by the appellant be kept with the

record.

All parties shall act on the server copy of this order

duly downloaded from the official website of this Court.

( Subhendu Samanta, J.)