Kotak Mahindra Bank Limited vs Mr. Asit Debnath And Anr
2023 Latest Caselaw 2749 Cal/2

OD-49
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                                     EC/440/2011


                          KOTAK MAHINDRA BANK LIMITED
                                       VS
                           MR. ASIT DEBNATH AND ANR.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th September, 2023.

Appearance:

Mr. Ramesh Chandra Paul, Adv.

Mr. Aritra Shankar Ray, Adv.

The Court : Affidavit of Assets filed on behalf of the judgment debtor no. 2 be

kept with the records. The judgment debtors are present.

At the instance of the award holder, let this matter on 11 October, 2023

marked at 2 p.m.

(RAVI KRISHAN KAPUR, J.) SK.