Sarita Batura vs Navin Shah
2023 Latest Caselaw 2746 Cal/2

OD-52-53
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE



                                  EC/464/2014


                                 SARITA BATURA
                                       VS
                                  NAVIN SHAH

                                  EC/465/2014

                               SARITA BATURA
                                     VS
                           DOLPHIN EDI-OIL PVT. LTD.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th September, 2023.

Appearance:

Mr. P. Bhattacharya, Adv.

Mr. Aritra Basu, Adv.

Mr. Arka Banerjee, Adv.

The Court : Let this matter appear under the heading 'For Examination of

Judgment Debtor' on 10 October, 2023 marked at 2 p.m.

In the meantime, the judgment debtor undertakes to answer the written

queries raised by the decree holder.

(RAVI KRISHAN KAPUR, J.) SK.